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2 articles

Karnataka High Court Quashes CPC Order Invalidating ITR Over ₹10 Crore Receipts

Court News

Karnataka High Court Quashes CPC Order Invalidating ITR Over ₹10 Crore Receipts

27 Feb 2026Read article ↗

Income Tax Refund Rules Explained: Interest on Delays and How to Track Your Refund

Court News

Income Tax Refund Rules Explained: Interest on Delays and How to Track Your Refund

2 Jan 2026Read article ↗