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ICAI Reprimands Chartered Accountant for Withdrawing ₹43.75 Lakh from Client’s Bank Account During Audit

Court News

ICAI Reprimands Chartered Accountant for Withdrawing ₹43.75 Lakh from Client’s Bank Account During Audit

21 Feb 2026Read article ↗

ICAI Reprimands Chartered Accountant for Signing Tax Audit Reports Without Certificate of Practice

Court News

ICAI Reprimands Chartered Accountant for Signing Tax Audit Reports Without Certificate of Practice

18 Feb 2026Read article ↗