Court News
Bombay HC Enforces Oral Property Deal After 48 Years
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Bombay High Court judgmentClear topic ×
7 articles
Court News
Bombay High Court Denies Bail in Cyber Trafficking Case: Serious Offence of Exploiting Indian Youth for Overseas Fraud
Read article ↗
Court News
Bombay HC: Railways Wrong to Force Family into Litigation for Compensation
Read article ↗
Court News
Bombay High Court: Security Concerns Override Plea for Namaz Space Near Airport
Read article ↗
Court News
Bombay High Court Quashes CBI FIRs Against GTL Ltd and GTL Infra in ₹15,000 Crore Bank Fraud Case
Read article ↗
Court News
Bombay High Court: Pending Civil Suit, No Bar to Deemed Membership in Housing Societies
Read article ↗
Court News
Bombay High Court Rules Karta Personally Liable if HUF Property Fails to Cover Arbitral Award
Read article ↗