Court News
DoT Extends Vodafone Idea AGR Reassessment Timeline till June 2026
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4 articles
Court News
AGR Dues: After Vodafone Idea Relief, Can Airtel and Tata Follow Legal Route for Similar Benefits?
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Court News
Supreme Court Rejects ₹244 Crore Service Tax Demand on Airtel, Upholds CESTAT Ruling
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Court News
Supreme Court Allows Reassessment of Vodafone Idea’s AGR Dues, Offers Big Relief to Struggling Telecom Sector
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