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2 articles

Supreme Court Flags Trial Court for Citing AI-Generated Fake Judgments, Calls It Judicial Misconduct

Court News

Supreme Court Flags Trial Court for Citing AI-Generated Fake Judgments, Calls It Judicial Misconduct

3 Mar 2026Read article ↗

Supreme Court Seeks Attorney General’s View on Plea for Guidelines Against Racial Violence After Anjel Chakma Murder

Court News

Supreme Court Seeks Attorney General’s View on Plea for Guidelines Against Racial Violence After Anjel Chakma Murder

21 Feb 2026Read article ↗