THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Arbitration AwardClear topic ×

3 articles

Supreme Court Restores Compensation Award for Innocent Landowner in Railway Project Case

Court News

Supreme Court Restores Compensation Award for Innocent Landowner in Railway Project Case

3 Feb 2026Read article ↗

Supreme Court Quashes Arbitration Award: Unilateral Arbitrator Appointments Declared Void Ab Initio

Court News

Supreme Court Quashes Arbitration Award: Unilateral Arbitrator Appointments Declared Void Ab Initio

8 Jan 2026Read article ↗

Supreme Court Rules: Arbitrators Cannot Rewrite Contracts – IRCTC Wins Against Caterers

Court News

Supreme Court Rules: Arbitrators Cannot Rewrite Contracts – IRCTC Wins Against Caterers

12 Nov 2025Read article ↗