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Agricultural IncomeClear topic ×

3 articles

CBDT Exposes Fake ‘Farmers’: ₹2,038 Crore Tax Evasion via Agricultural Income Claims

Court News

CBDT Exposes Fake ‘Farmers’: ₹2,038 Crore Tax Evasion via Agricultural Income Claims

23 May 2026Read article ↗

ITAT Rules Mere Ownership of Agricultural Land Not Enough to Claim Farm Income

Court News

ITAT Rules Mere Ownership of Agricultural Land Not Enough to Claim Farm Income

18 Nov 2025Read article ↗

ITAT Bangalore Rules Mango Orchard Income as Agricultural, Quashes ₹1.2 Crore Tax Addition

Court News

ITAT Bangalore Rules Mango Orchard Income as Agricultural, Quashes ₹1.2 Crore Tax Addition

15 Nov 2025Read article ↗