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Abuse of Process of LawClear topic ×

2 articles

Supreme Court Issues Notice on Plea to Curb Fake Cases: Ashwini Upadhyay Seeks Safeguards Against Malicious Prosecution

Court News

Supreme Court Issues Notice on Plea to Curb Fake Cases: Ashwini Upadhyay Seeks Safeguards Against Malicious Prosecution

28 Feb 2026Read article ↗

Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR

Court News

Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR

20 Feb 2026Read article ↗