COURTKUTCHEHRY SPECIAL FOR HOW TO CHECK FAKE UNIVERSITIES
UGC Flags Jharkhand Institution, Adds to Fake Universities List
Commission warns students against unrecognised degrees
Parents urged to verify legal validity before admission
By Legal Reporter
New Delhi: February 27, 2026:
The University Grants Commission (UGC) has once again sounded the alarm on fake universities operating across India. In its latest notification issued in February 2026, the UGC added Daksha University (Vocational and Life Skill Education), Ranchi, Jharkhand to its official list of fake universities.
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The Commission clarified that the institution was awarding degrees in violation of the UGC Act, 1956, which empowers only recognised universities to confer valid degrees. This development has reignited concerns about the growing menace of unrecognised institutions and the risks faced by unsuspecting students and parents.
Key Details of the Case
- The UGC’s state-wise list of fake universities (February 2026) now includes 32 institutions across India.
- Jharkhand’s Daksha University was flagged for offering degrees without legal authority.
- The Commission has written to state governments, urging strict action against such institutions.
- Students enrolled in these universities risk obtaining degrees that are legally invalid and not recognised for jobs or higher education.
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Why Students and Parents Must Be Careful
The UGC’s warning highlights the importance of vigilance before enrolling in any university. Students and parents should cross-check:
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- UGC recognition: Verify if the institution is listed on the UGC’s official website as a recognised university.
- AICTE approval: For technical courses, check approval from the All-India Council for Technical Education (AICTE).
- NAAC accreditation: Ensure the institution has valid accreditation from the National Assessment and Accreditation Council (NAAC).
- State legislation: Confirm whether the university was established by a valid Act of Parliament or State Legislature.
- Degree validity: Check if the degree is recognised for government jobs, UPSC exams, and higher education.
- Official notifications: Always cross-check UGC circulars and press releases for updates on fake universities.
Risks of Studying in Fake Universities
- Invalid degrees: Degrees awarded are not recognised by employers or higher education institutions.
- Financial loss: Students pay fees for courses that hold no legal value.
- Career setbacks: Graduates may be barred from applying for government jobs or pursuing postgraduate studies.
- Legal consequences: Institutions may face closure, leaving students stranded mid-course.
Broader Context
- Delhi has the highest number of fake universities, followed by Uttar Pradesh and West Bengal.
- The UGC has repeatedly warned students through public notices, urging them to verify recognition before admission.
- Despite warnings, fake universities continue to operate, exploiting lack of awareness among students in smaller towns and rural areas.
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Expert Views
Education experts stress that the problem persists due to low awareness and weak enforcement. They argue that stricter penalties and better coordination between UGC, state governments, and law enforcement are needed.
Legal analysts add that students must take responsibility by verifying recognition status, as ignorance cannot be used as a defence once degrees are declared invalid.
Conclusion
The UGC’s decision to flag Daksha University in Jharkhand as a fake institution underscores the urgent need for vigilance in higher education. For students and parents, the message is clear: always verify recognition and accreditation before enrolling.
With 32 fake universities now officially listed, the risks of falling prey to unrecognised institutions remain high. Awareness, verification, and caution are the only safeguards against wasted years, invalid degrees, and shattered career dreams.
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