Latest Blog Posts
SC: Legal Heirs Can Claim Compensation Despite Unrelated Death
Tags: Supreme Court compensation claim survives legal heirs SC ruling on motor accident compensation 2025 Right to claim compensation after death unrelated causes Section 166(5) Motor Vehicles Act Supreme Court judgment Dhannalal alias Dhanraj compensation
September 30, 2025
Category: Story | Tags: Supreme Court compensation claim survives legal heirs, SC ruling on motor accident compensation 2025, Right to claim compensation after death unrelated causes, Section 166(5) Motor Vehicles Act Supreme Court judgment, Dhannalal alias Dhanraj compensation
SC Jails Tenant, Fines 82-Year-Old Co-Tenant ₹5L
Tags: Supreme Court tenant eviction ruling Tenant jailed for defying eviction order India Supreme Court fines 82-year-old tenant ₹5 lakh Tihar Jail tenant eviction case Supreme Court Saharanpur tenant eviction Supreme Court order
September 30, 2025
Category: Story | Tags: Supreme Court tenant eviction ruling, Tenant jailed for defying eviction order India, Supreme Court fines 82-year-old tenant ₹5 lakh, Tihar Jail tenant eviction case Supreme Court, Saharanpur tenant eviction Supreme Court order
SC Slams Bengal Magistrate for Evading Case Duty Delay
Tags: Supreme Court Bengal magistrate case 2025 SC pulls up magistrate for missing deadline Alipore court jurisdiction case Supreme Court Shiv Kumar Shaw vs Rekha Shaw Supreme Court Supreme Court ruling on judicial accountability India
September 30, 2025
Category: Story | Tags: Supreme Court Bengal magistrate case 2025, SC pulls up magistrate for missing deadline, Alipore court jurisdiction case Supreme Court, Shiv Kumar Shaw vs Rekha Shaw Supreme Court, Supreme Court ruling on judicial accountability India
SC Quashes FIR in Telangana MLC Vote Bribery Case
Tags: Supreme Court MLC bribery case 2025 Telangana cash-for-vote scam judgment SC quashes FIR in vote bribery case Supreme Court corruption case ruling India Telangana High Court bribery FIR quashed
September 30, 2025
Category: Story | Tags: Supreme Court MLC bribery case 2025, Telangana cash-for-vote scam judgment, SC quashes FIR in vote bribery case, Supreme Court corruption case ruling India, Telangana High Court bribery FIR quashed
Allahabad HC: Wife Can Claim Maintenance from Minor Husband at 18
Tags: Allahabad High Court minor husband maintenance case Section 125 CrPC wife claim against minor husband Can wife claim maintenance from minor husband India Allahabad HC ruling on child marriage maintenance Minor husband liability for maintenance
September 30, 2025
Category: Story | Tags: Allahabad High Court minor husband maintenance case, Section 125 CrPC wife claim against minor husband, Can wife claim maintenance from minor husband India, Allahabad HC ruling on child marriage maintenance, Minor husband liability for maintenance