Sanjay Goel Vs Registrar Of Companies Nct Of Delhi And Haryana

National Company Law Tribunal, New Delhi Court V 30 Oct 2023 Company Appeal No.12/252/ND/2023 (2023) 10 NCLT CK 0095
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal No.12/252/ND/2023

Hon'ble Bench

Mahendra Khandelwal, Member (J); Dr. Sanjeev Ranjan, Member (T)

Advocates

Sharad Rajwanshi, Ankita Sharma, Shankari Mishra

Final Decision

Disposed Of

Acts Referred
  • Companies Act, 2013 - Section 252, 252(3)

Judgement Text

Translate:

S. No.,Name Of Shareholder,No. of Shareholder

1,Sachin Goel,"1,50,000

2,Sanjay Goel,"1,50,000

,"Total Equity Share @ Rs.

10/-each","3,00,000

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Case Metadata
  • Ck Citation: (2023) 10 NCLT CK 0095
  • Coram: Mahendra Khandelwal, Member (J); Dr. Sanjeev Ranjan, Member (T)
  • Bench: Division Bench
  • Advocates: Sharad Rajwanshi, Ankita Sharma, Shankari Mishra
  • Result: Disposed Of
Referenced Acts & Sections
  • Companies Act, 2013 - Section 252, 252(3)
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