Learned Counsel for the appellant is present through video-conferencing. Learned Counsel for the RoC is also present physically. Perusal of the file shows that on 12.09.2023, no one was appeared on behalf of the appellant. Today, also there is no representation on behalf of the appellant. This conduct of the appellant shows that they are not interested to pursue this appeal. Therefore, Appeal No. 77/252/ND/2021 stands dismissed for nonprosecution.
Sandhu Apartments Pvt. Ltd. Vs Registrar of Companies NCT of Delhi Haryana
Bench: Division Bench
Result Published
Judgement Snapshot
Case Number
Company Appeal No. 77/252/ND/2021
Hon'ble Bench
Manni Sankariah Shanmuga Sundaram, Member (J); Dr. Binod Kumar Sinha, Member (T)
Advocates
Shankar Mishra, Niharika Tanwar
Final Decision
Disposed Of
Judgement Text
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