Particulars,Amount. in Rs.,,,
Authorised Share Capital,,,,
5,00,00,000 equity shares of Rs.10/- each","50,00,00,000",,,
TOTAL,"50,00,00,000",,,
Issued, Subscribed and Paidâ€"Up Share
Capital:",,,,
4,29,53,498 equity shares of Rs. 10/-Â
each
fully paid up","42,95,34,980",,,
TOTAL,"42,95,34,980",,,
Financial
Year    Â
of Allotment",No. of Shares,"Issue Price
of     Share
including Premium","Security
Premium Per
Shares","Total Share Premium
Collected (Rs.)
2009-10,"27,48,096",70,60,"16,48,85,760
2010-11,"19,34,747",70,60,"11,60,84,820
2011-12,"30,36,782",70,60,"18,22,06,920
2012-13,"40,54,611",70,60,"24,32,76,660
2013-14,"2,15,80,278",16,6,"12,94,81,668
2014-15,"2,44,76,327",16,6,"14,68,57,962
2015-16,"2,17,37,124",16,6,"13,04,22,744
2016-17,"1,32,55,750",16,6,"7,95,34,500
Total,,,,"1,19,27,51,034
2019-20,"Securities Premium utilized u/s 52(2)(c) of the
Companies Act, 2013",,,"(47,56,997)
,"Securities Premium utilized u/s 52(2)(c) of the
Companies Act, 2013",,,"(61,59,691)
Total as per audited financial statements as on 31.03.2021,,,,"1,18,18,34,346
Name of the
Petitioner
Companies","Name      Â
of Shareholders","Shareholding in Â
Petitioner Companies",Remarks,
Booker Satnam
Wholesale Limited
(Transferor
Company)","Booker  India
Limited",100%,"BEN-2 not filed
Petitioner
Company may
be directed to
file form BEN-2",
Booker   Â
India Limited
(Transferee
Company)",Trent Limited,51%,"BEN-2 not filed
Petitioner
Company may
be directed to
file form BEN-2",
,"Tesco Overseas
Investment Limited",49%,"BEN-2 not filed
Petitioner
Company may
be directed to
file form BEN-2",
