Balbir Singh Nagpal Vs Toyota Kirloskar Motors Private Limited & Other

Competition Commission Of India 12 Jul 2024 Case No. 4 Of 2024 (2024) 07 CCI CK 0002
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 4 Of 2024

Hon'ble Bench

Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member

Acts Referred
  • Competition Act, 2002 - Section 3, 3(4), 4, 4(2)(a), 4(2)(a)(ii), 4(2)(c), 19(1), 26(1), 26(2), 33

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 07 CCI CK 0002
  • Coram: Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member
  • Bench: Full Bench
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3, 3(4), 4, 4(2)(a), 4(2)(a)(ii), 4(2)(c), 19(1), 26(1), 26(2), 33
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