P.Sreedhar Reddy And Others Vs State Of Telangana And Others

High Court For The State Of Telangana:: At Hyderabad 18 Jul 2023 Writ Petition No. 15960 Of 2023 (2023) 07 TEL CK 0017
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 15960 Of 2023

Hon'ble Bench

Surepalli Nanda, J

Advocates

V.M.M.Chary

Final Decision

Allowed

Acts Referred
  • Hyderabad Municipal Corporation Act, 1955 - Section 405, 406
  • Land Acquisition Act, 1894 - Section 4, 5A, 6, 11A, 17
  • Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation Act, 2013 - Section 21(1), 21(2), 21(3), 21(4), 21(5)

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 07 TEL CK 0017
  • Coram: Surepalli Nanda, J
  • Bench: Single Bench
  • Advocates: V.M.M.Chary
  • Result: Allowed
Referenced Acts & Sections
  • Hyderabad Municipal Corporation Act, 1955 - Section 405, 406
  • Land Acquisition Act, 1894 - Section 4, 5A, 6, 11A, 17
  • Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation Act, 2013 - Section 21(1), 21(2), 21(3), 21(4), 21(5)
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