IDBI Federal Life Insurance Co. Ltd. & Anr Vs Lakhha K. Panjabi
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Revision Petition No. 998, 1023 Of 2020, 427, 428 Of 2021
Hon'ble Bench
Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
Advocates
Piyush Singhal, Varshal M. Pancholi
Final Decision
Dismissed
Acts Referred
- Consumer Protection Act, 1986 - Section 21(b)
- Insurance Act, 1938 - Section 45
- Evidence Act, 1872 - Section 101, 102, 103, 105,106
Judgement Text
Translate: