Shrikant Agarwala Vs Gayatri Devi & Ors

National Consumer Disputes Redressal Commission 22 Nov 2024 Revision Petition No. 2869 Of 2024 (2024) 11 NCDRC CK 0073
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 2869 Of 2024

Hon'ble Bench

Binoy Kumar, Presiding Member; Saroj Yadav, Member

Advocates

Pawan Kumar Ray, Samarth Agrawal

Final Decision

Disposed Of

Judgement Text

Translate:
Meghalaya HC
Union Of India & Ors Vs Veena Dhoundiyal
28 Nov 2025
Orissa HC
M/S. Omm Shree Transport Vs Indian Oil Corporation Ltd. And Others
28 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0073
  • Coram: Binoy Kumar, Presiding Member; Saroj Yadav, Member
  • Bench: Division Bench
  • Advocates: Pawan Kumar Ray, Samarth Agrawal
  • Result: Disposed Of
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