Urban Improvement Trust Through Secretary Vs Sunder Lal
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Revision Petition No. 3856 Of 2017
Hon'ble Bench
Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member
Advocates
Aruneshwar Gupta, Abhishek Sharma
Final Decision
Dismissed
Acts Referred
- Consumer Protection Act, 1986 - Section 19, 21, 21(b)
Judgement Text
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