United India Insurance Co. Ltd.Vs Pradeep Kumar Goel (Dead) Through Lrs & Anr

National Consumer Disputes Redressal Commission 22 Nov 2024 Revision Petition Nos.400, 401 Of 2017 (2024) 11 NCDRC CK 0071
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition Nos.400, 401 Of 2017

Hon'ble Bench

Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member

Advocates

Rajesh K Gupta, Shefali Jain, Aseem Mehrotra

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 12, 21, 21(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0071
  • Coram: Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member
  • Bench: Division Bench
  • Advocates: Rajesh K Gupta, Shefali Jain, Aseem Mehrotra
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 12, 21, 21(b)
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