Mukesh Kumar Kaushal Vs ICICI Lombard General Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission 25 Nov 2024 Revision Petition No.650 Of 2022 (2024) 11 NCDRC CK 0063
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No.650 Of 2022

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Sweta Rani, Mukul Tyagi, Rajesh Rana

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 13(1)(c), 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0063
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: Sweta Rani, Mukul Tyagi, Rajesh Rana
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 13(1)(c), 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)
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