Oriental Insurance Co. Ltd Vs M/S. Hind Metals & Industries (P) Ltd

National Consumer Disputes Redressal Commission 14 Nov 2024 First Appeal No.1196 Of 2018 (2024) 11 NCDRC CK 0015
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

First Appeal No.1196 Of 2018

Hon'ble Bench

Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Amandeep Singh, Manu Pratap Singh, Uma Kant Misra, Prabhati Nayak

Final Decision

Allowed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0015
  • Coram: Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Amandeep Singh, Manu Pratap Singh, Uma Kant Misra, Prabhati Nayak
  • Result: Allowed
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