Senior Post Master Vs Late P.L Ajmera ( Through Legal Heirs) & 2 Ors

National Consumer Disputes Redressal Commission 14 Nov 2024 Revision Petition No. 232 Of 2019 (2024) 11 NCDRC CK 0010
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 232 Of 2019

Hon'ble Bench

Binoy Kumar, Presiding Member; Saroj Yadav, Member

Advocates

Ajay Kumar Pandey, Kishan Pandey, Vipin Kujur, Rashmi Mishra, Jitender Singh

Final Decision

Disposed Of

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
Supreme Court Clarifies: Compassionate Appointment Not a Right to Higher Posts
Dec
14
2025

Court News

Supreme Court Clarifies: Compassionate Appointment Not a Right to Higher Posts
Read More
ITAT Kolkata Protects Employee: No Tax Burden if Employer Fails to Deposit TDS
Dec
14
2025

Court News

ITAT Kolkata Protects Employee: No Tax Burden if Employer Fails to Deposit TDS
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0010
  • Coram: Binoy Kumar, Presiding Member; Saroj Yadav, Member
  • Bench: Division Bench
  • Advocates: Ajay Kumar Pandey, Kishan Pandey, Vipin Kujur, Rashmi Mishra, Jitender Singh
  • Result: Disposed Of
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.