M/s Enchante Jewellery Ltd Vs Bajaj Allianz General Insurance Co. Ltd

National Consumer Disputes Redressal Commission 31 Jul 2024 First Appeal No. 365 Of 2018 (2024) 07 NCDRC CK 0087
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 365 Of 2018

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member

Advocates

Aditya Sharma, Suman Bagga

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 19

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Dec
13
2025

Court News

ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Read More
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Dec
13
2025

Court News

Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 07 NCDRC CK 0087
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member
  • Bench: Single Bench
  • Advocates: Aditya Sharma, Suman Bagga
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 19
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.