Mohamed Abbas Vs Union Of India & 3 Ors

National Consumer Disputes Redressal Commission 30 Jul 2024 Revision Petition No. 651 Of 2019 (2024) 07 NCDRC CK 0074
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 651 Of 2019

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member

Advocates

Vijay Chandra Joshi

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 22, 22A

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 07 NCDRC CK 0074
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member
  • Bench: Single Bench
  • Advocates: Vijay Chandra Joshi
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 22, 22A
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