New Delhi Institute Of Management Studies Vs Shamaneshwaram & 2 Ors

National Consumer Disputes Redressal Commission 23 Jul 2024 Revision Petition No. 346, 347, 2082 Of 2019 (2024) 07 NCDRC CK 0055
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 346, 347, 2082 Of 2019

Hon'ble Bench

Dr. Inder Jit Singh, Presiding Member

Advocates

Dr. Bipin K Dwivedi, Ankit Aakash, Sunil Kumar

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)
  • University Grants Commission Act, 1956 - Section 22

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 07 NCDRC CK 0055
  • Coram: Dr. Inder Jit Singh, Presiding Member
  • Bench: Single Bench
  • Advocates: Dr. Bipin K Dwivedi, Ankit Aakash, Sunil Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
  • University Grants Commission Act, 1956 - Section 22
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