Review Application nos. 90 and 91 of 2024 (for review)
In Chamber
The present review application has been filed by the opposite party Ocus Skyscrapers Realty Limited seeking review of the order dated 19.02.2024.
We have gone through the review application as well as the impugned order and we find no error apparent on the face of the record which calls for interference in the present Review Application. The applications are therefore, dismissed.