Kotak Securities Ltd. & Anr Vs C.K. Pradeep

National Consumer Disputes Redressal Commission 9 Feb 2024 Revision Petition No. 1243 Of 2017 (2024) 02 NCDRC CK 0016
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1243 Of 2017

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member

Advocates

Prashant Jhajharia

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 21(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 NCDRC CK 0016
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member
  • Bench: Single Bench
  • Advocates: Prashant Jhajharia
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 21(b)
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