Divisional Manager, Life Insurance Corporation Of India Vs Shriraj Amar Mahagaonkar

National Consumer Disputes Redressal Commission 9 Feb 2024 Revision Petition No. 2953 Of 2016 (2024) 02 NCDRC CK 0010
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2953 Of 2016

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member

Advocates

Anoop K. Kaushal, Seema D

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 02 NCDRC CK 0010
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member
  • Bench: Single Bench
  • Advocates: Anoop K. Kaushal, Seema D
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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