Manisha Krishi Bhandar Vs Oriental Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission 10 Nov 2023 First Appeal No. 62 Of 2014 (2023) 11 NCDRC CK 0038
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 62 Of 2014

Hon'ble Bench

Subhash Chandra, Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Ashwin V. Kotemath, Abhishek Gola

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 19

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Dec
13
2025

Court News

ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Read More
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Dec
13
2025

Court News

Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2023) 11 NCDRC CK 0038
  • Coram: Subhash Chandra, Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Ashwin V. Kotemath, Abhishek Gola
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 19
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.