Pothula Venkateswara Rao Vs State Of Ap And Others

Andhra Pradesh High Court - Amaravati 10 Oct 2024 Criminal Petition No: 6878 Of 2024 (2024) 10 AP CK 0008
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No: 6878 Of 2024

Hon'ble Bench

Nyapathy Vijay, J

Advocates

Ravi Chandavarapu

Final Decision

Dismissed

Acts Referred
  • Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 10 AP CK 0008
  • Coram: Nyapathy Vijay, J
  • Bench: Single Bench
  • Advocates: Ravi Chandavarapu
  • Result: Dismissed
Referenced Acts & Sections
  • Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(2)
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