A. Giridhar Vs M/s Srirama City Union Finance Limited And Others

Andhra Pradesh High Court - Amaravati 20 Jul 2024 Arbitration Application No: 24 Of 2021 (2024) 07 AP CK 0023
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Arbitration Application No: 24 Of 2021

Hon'ble Bench

Dhiraj Singh Thakur, CJ

Advocates

Jitendra Kanyalur, Maheswara Rao Kuncheam

Final Decision

Dismissed

Judgement Text

Translate:

Dhiraj Singh Thakur, CJ

Learned counsel for the applicant seeks permission of this Court to withdraw the present application.

Accordingly, this arbitration application is dismissed as withdrawn. There shall be no order as to costs.

Consequently, connected miscellaneous applications, if any, shall stand closed.

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