Venkayalapati Veera Venkata Subrahrnanyam & Others Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court - Amaravati 12 Feb 2024 Writ Petition No. 24077 Of 2014 (2024) 02 AP CK 0005
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 24077 Of 2014

Hon'ble Bench

Dr. K. Manmadha Rao, J

Advocates

E V V S Ravi Kumar, M V S Suresh Kumar

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 AP CK 0005
  • Coram: Dr. K. Manmadha Rao, J
  • Bench: Single Bench
  • Advocates: E V V S Ravi Kumar, M V S Suresh Kumar
  • Result: Disposed Of
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