M Suguna Devi Vs T Raikab Chand (Died) & Others

Andhra Pradesh High Court - Amaravati 10 Nov 2023 Civil Miscellaneous Appeal No. 1227 Of 2018 (2023) 11 AP CK 0015

Bench: Single Bench

Result Published

Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous Appeal No. 1227 Of 2018

Hon'ble Bench

Dr. K. Manmadha Rao, J

Advocates

C Subodh, T Janardhan Rao

Final Decision

Disposed Of

Acts Referred

Code Of Civil Procedure, 1908 - Section 151
Code Of Civil Procedure, 1908 - Order 9, Rule 9

Judgement Text

Translate:

Shashank Vs State (Gnct Of Delhi)

Tarun & Ors Vs Union Of India & Ors

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Case Metadata

Ck Citation: (2023) 11 AP CK 0015
Coram: Dr. K. Manmadha Rao, J
Bench: Single Bench
Advocates: C Subodh, T Janardhan Rao
Result: Disposed Of

Referenced Acts & Sections

Code Of Civil Procedure, 1908 - Section 151
Code Of Civil Procedure, 1908 - Order 9, Rule 9

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