I Jagannadham Vs Ajana Sinha, I.P.S & Others

Andhra Pradesh High Court - Amaravati 10 Nov 2023 Contempt Case No. 5204 Of 2022 (2023) 11 AP CK 0012
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Contempt Case No. 5204 Of 2022

Hon'ble Bench

Dr. K. Manmadha Rao, J

Advocates

V Padmanabha Rao, J U M V Prasad

Final Decision

Disposed Of

Acts Referred
  • Contempt Of Courts Act, 1971 - Section 10, 11, 12
  • Central Civil Services (Pension) Rules, 1972 - Rule 17, 18, 19, 20

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 AP CK 0012
  • Coram: Dr. K. Manmadha Rao, J
  • Bench: Single Bench
  • Advocates: V Padmanabha Rao, J U M V Prasad
  • Result: Disposed Of
Referenced Acts & Sections
  • Contempt Of Courts Act, 1971 - Section 10, 11, 12
  • Central Civil Services (Pension) Rules, 1972 - Rule 17, 18, 19, 20
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