Kolluru Sudhakar Rao Vs Polineni Nagabhushanam

Andhra Pradesh High Court - Amaravati 19 Apr 2022 Second Appeal No. 463 Of 2019 (2022) 04 AP CK 0048
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Second Appeal No. 463 Of 2019

Hon'ble Bench

Subba Reddy Satti, J

Advocates

K S Gopala Krishnan, C Subodh

Final Decision

Dismissed

Acts Referred
  • Specific Relief Act, 1963 - Section 38, 41, 41(i), 41(j)
  • Code Of Civil Procedure, 1908 - Section 100, 103

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Dec
13
2025

Court News

ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
Read More
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Dec
13
2025

Court News

Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2022) 04 AP CK 0048
  • Coram: Subba Reddy Satti, J
  • Bench: Single Bench
  • Advocates: K S Gopala Krishnan, C Subodh
  • Result: Dismissed
Referenced Acts & Sections
  • Specific Relief Act, 1963 - Section 38, 41, 41(i), 41(j)
  • Code Of Civil Procedure, 1908 - Section 100, 103
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.