Southern Power Distribution Co. Of A.P.Ltd Vs B.Ramesh Babu

Andhra Pradesh High Court 30 Dec 2020 Writ Appeal No. 1038 Of 2017 (2020) 12 AP CK 0170
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Appeal No. 1038 Of 2017

Hon'ble Bench

J.K. Maheshwari, CJ; Lalitha Kanneganti, J

Advocates

Y.Nagi Reddy, V.R.Reddy Kovvuri

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 12 AP CK 0170
  • Coram: J.K. Maheshwari, CJ; Lalitha Kanneganti, J
  • Bench: Division Bench
  • Advocates: Y.Nagi Reddy, V.R.Reddy Kovvuri
  • Result: Dismissed
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