Bikash Majumder & Ors. Vs State Of Tripura, Represented By Its Principal Secretary, School Education Department, Government Of Tripura, P.O -Secretariat, P.S New Capital Complex, District -West Tripura, Pin - 799010. & Ors.
Case No: Writ Petition (C) No. 491 Of 2024
Date of Decision: July 25, 2024
Hon'ble Judges: Aparesh Kumar Singh, CJ
Bench: Single Bench
Advocate: Arijit Bhaumik, S. Dey, Kohinoor N. Bhattacharya, K. Reang
Final Decision: Disposed Of