Kriti Sundar Sarkar And 17 Ors. Vs State Of Tripura And 5 Ors.

Tripura High Court- Agartala 1 Apr 2024 Writ Petition (C) No. 104 Of 2024 (2024) 04 TP CK 0007
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 104 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

K. Nath, Kohinoor N. Bhattacharyya

Judgement Text

Translate:

Arindam Lodh, J

Mr. Kohinoor N. Bhattacharyya, learned GA for the respondents-State has sought for an adjournment to file counter affidavit.

Prayer stands allowed.

List the matter on 10.05.2024.

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Case Metadata
  • Ck Citation: (2024) 04 TP CK 0007
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: K. Nath, Kohinoor N. Bhattacharyya
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