Dr. Rajat Ghosh Vs Tripura University And 6 Ors

Tripura High Court- Agartala 1 Apr 2024 Writ Petition (C) No. 243 Of 2024 (2024) 04 TP CK 0002
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 243 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

S. Bhattacharjee, D. Bhattacharya, S. Saha

Judgement Text

Translate:

Arindam Lodh, J

Heard Mr. S. Bhattacharjee, learned counsel appearing for the petitioner. Also heard Mr. D. Bhattacharya, learned senior counsel assisted by Mr. S. Saha, learned counsel appearing for respondents no.1 to 5.

Mr. D. Bhattacharya, learned senior counsel for respondents no.1 to 5 is directed to seek instructions as to whether the private respondent who had been selected and appointed was having OBC Certificate at the time of his participation in the selection process.

List the matter tomorrow(02.04.2024).

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