Chitta Chakraborty Vs Namita Chakraborty & Ors.

Tripura High Court- Agartala 27 Mar 2024 Regular Second Appeal No. 10 Of 2024 (2024) 03 TP CK 0051
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal No. 10 Of 2024

Hon'ble Bench

S.D. Purkayastha, J

Advocates

D. Deb, K. C. Bhattacharjee, S.M. Chakraborty, A. Pal

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TP CK 0051
  • Coram: S.D. Purkayastha, J
  • Bench: Single Bench
  • Advocates: D. Deb, K. C. Bhattacharjee, S.M. Chakraborty, A. Pal
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