Debashis Dey Vs State Of Tripura

Tripura High Court- Agartala 28 Mar 2024 Bail Application 10 Of 2024 (2024) 03 TP CK 0048
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Bail Application 10 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

S. Lodh, Raju Datta

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 420

Judgement Text

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