Snehashish Roy Vs Saradindu Choudhury And Ors.

Tripura High Court- Agartala 9 Feb 2024 Contempt Case (C) No. 106 Of 2023 (2024) 02 TP CK 0030
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Contempt Case (C) No. 106 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

Somik Deb, P. Chakraborty

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0030
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Somik Deb, P. Chakraborty
  • Result: Disposed Of
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