S. D. Purkayastha, J
Heard Mr. P. Shil, learned counsel appearing for the appellants.
None appears for the respondent.
Name of sole respondent has been ordered to be corrected as per order passed today in I.A. No.02 of 2024 in RSA No.32 of 2023.
Issue notice upon the respondent by registered post with A/D and also in usual course at the instance of the appellants immediately.
The appellants are to take steps within five days.
List the matter on 01/03/2024.
Notice is made returnable within 3(three) weeks.
