Jayanti Ghosh & Anr. Vs Swapan Malla & Ors.

Tripura High Court- Agartala 5 Feb 2024 Regular Second Appeal No. 24 Of 2023 (2024) 02 TP CK 0019
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal No. 24 Of 2023

Hon'ble Bench

S.D Purkayastha, J

Advocates

P. Chakraborty, Somik Deb

Judgement Text

Translate:

S.D Purkayastha, J

Heard Mrs. P. Chakraborty, learned counsel appearing for the appellants as well as Mr. Somik Deb, learned senior counsel assisted by Mr. P. Chakraborty, learned counsel appearing for the respondents No.1 & 2.

Issue fresh notice upon the respondents No.3,4 & 5 at the instance of the appellants by registered post with A.D.

Steps within one week from today by the appellant.

List this matter on 06.03.2024.

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