Suman Majumder Vs Union Of India And 3 Ors.

Tripura High Court- Agartala 6 Feb 2024 Writ Petition (C) No. 710 Of 2023 (2024) 02 TP CK 0017
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 710 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

V. Poddar, B. Majumder

Judgement Text

Translate:

Arindam Lodh, J

Mr. B. Majumder, learned Dy. SGI appearing for the respondents-Union of India has sought for an adjournment for filing counter-affidavit.

Prayer stands allowed.

List the matter on 26.02.2024.

Uttarakhand High Court
Roshni Bisht And Another Vs State Of Uttarakhand And Others
16 Jan 2026
Supreme Court Of India
Tulasareddi @ Mudakappa & Anr Vs State Of Karnataka & Ors
16 Jan 2026
From The Blog
Supreme Court Urges Centre to Ensure Parity in Land Acquisition Compensation
Jan
21
2026

Court News

Supreme Court Urges Centre to Ensure Parity in Land Acquisition Compensation
Read More
ITAT Quashes Income Tax Order Against Struck-Off Company, Calls It a Legal Nullity
Jan
21
2026

Court News

ITAT Quashes Income Tax Order Against Struck-Off Company, Calls It a Legal Nullity
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 02 TP CK 0017
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: V. Poddar, B. Majumder
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.