Matilal Debnath And Ors Vs Lrs.Of Lt. Rajkumar Debnath, Sampa Nath And Ors.

Tripura High Court- Agartala 2 Feb 2024 Regular Second Appeal 33 Of 2022 (2024) 02 TP CK 0003
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal 33 Of 2022

Hon'ble Bench

Biswajit Palit, J

Advocates

S. Noatia, S. Lodh

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0003
  • Coram: Biswajit Palit, J
  • Bench: Single Bench
  • Advocates: S. Noatia, S. Lodh
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