Abdul Wahid Through His L.Rs & Ors Vs Abdul Haque Through His L.Rs & Ors.

Tripura High Court- Agartala 2 Feb 2024 Regular First Appeal 05 Of 2023 (2024) 02 TP CK 0001

Bench: Single Bench

Judgement Snapshot

Case Number

Regular First Appeal 05 Of 2023

Hon'ble Bench

Biswajit Palit, J

Advocates

Pranabindu Chakraborty, G.K. Nama

Judgement Text

Translate:

Biswajit Palit, J

It has been reported by Mr. Pranabindu Chakraborty, Learned counsel that Mr. S.K. Deb, Learned senior counsel for the appellants is absent today due to his illness.

Mr. G.K. Nama, Learned counsel is present for the respondents. We have received the report of Mediation from the Coordinator Mediation Centre, High Legal Services Committee. The dispute could not be settled through mediation.

In view of that, list this appeal on 09.02.2024 for hearing.

Madhya Pradesh High Court