Shilpi Das And Anr Vs State Of Tripura And 2 Ors

Tripura High Court- Agartala 24 Jan 2024 Writ Petition (C) No. 761 Of 2023 (2024) 01 TP CK 0036
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 761 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

S. Dey, Kohinoor N. Bhattacharyya

Judgement Text

Translate:

Arindam Lodh, J

Mr. Kohinoor N. Bhattacharyya, learned GA has sought for some accommodation to file counter affidavit.

Prayer stands allowed.

List the matter on 06.03.2024.

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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0036
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: S. Dey, Kohinoor N. Bhattacharyya
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