General Manager Project. Vs Sunil Chandra Dey & Anr.

Tripura High Court- Agartala 22 Jan 2024 Land Acquisition Appeal No. 35 Of 2023 (2024) 01 TP CK 0029
Bench: Single Bench

Judgement Snapshot

Case Number

Land Acquisition Appeal No. 35 Of 2023

Hon'ble Bench

S. D. Purkayastha, J

Advocates

U.K. Majumder, M. Saha

Judgement Text

Translate:

S. D. Purkayastha, J

None is present for the appellant.

Heard Mr. U.K. Majumder, learned counsel appearing for the claimant-respondent. Mr. M. Saha, learned counsel on behalf of Mr. D. Sarkar, learned counsel appearing for the L.A. Collector has sought for accommodation.

Allowed.

The matter may be listed on 06/02/2024 as a last chance.

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