Dr. Gopinandan Dey Vs Union Of India And 3 Ors

Tripura High Court- Agartala 22 Jan 2024 Writ Petition (C) No. 37 Of 2024 (2024) 01 TP CK 0028
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 37 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

Somik Deb, P. Chakraborty, B. Majumder

Judgement Text

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